Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Haryana - Subsection

Section 53(c) in Haryana Co-operative Societies Act, 1984

(c)a declaration made under clause (b) may be varied at any time by a member with the consent of the society in favour of which such mortgage or charge was created;