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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(2)(g) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(g)he manner in which the employer of an establishment shall keep exhibited in the premises notices setting forth the close day, closing and opening hours and other prescribed particulars;