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[Cites 0, Cited by 0] [Section 146] [Entire Act]

NCT Delhi - Subsection

Section 146(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)Every subordinate officer in respect of the office held by him, shall wear uniform at all times when on duty, within jail premises or in any public place, may, either uniform or private clothes at any time, be worn by any subordinate officer.