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Himachal Pradesh High Court

Dhuna Baba Kesar Singh & Another vs . Leelavati on 28 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Dhuna Baba Kesar Singh & Another Vs. Leelavati .

CMPMO No. 303 of 2021 28.4.2022 Present: Mr.Hemant K. Sharma, Advocate, for the petitioners.

Mr.Ajeet Pal Singh Jaswal, Advocate, for respondent No. 1.

Mr.L.S. Mehta, Advocate, for respondents No. 3 to 7. None for Mr.Sunder Puri, legal representative of deceased Shiv Giri Chela (respondent No. 8).

CMPMO No. 303 of 2021 & CMP No. 14174 of 2021 Reply, as prayed, be filed within three weeks.

List after three weeks.

Interim to continue.

(Vivek Singh Thakur), Judge.

28th April, 2022 (Keshav) ::: Downloaded on - 29/04/2022 20:06:01 :::CIS .

::: Downloaded on - 29/04/2022 20:06:01 :::CIS