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Gauhati High Court

United India Insurance Company Ltd vs On Death Of Abdul Gofur His Legal Heir ... on 19 December, 2018

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                                   Page No.# 1/9

GAHC010055392018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil) 1046/2018

         1:UNITED INDIA INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 24, WHITES
         ROAD, CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD, DISPUR, GHY


         VERSUS

         1:ON DEATH OF ABDUL GOFUR HIS LEGAL HEIR FOTE BIBI @ FOTEMA
         BEWA AND 12 ORS
         W/O- LT ABDUL GOFUR, R/O- VILL- KHUDIMARI PART-II, P.O. KHUDIMARI,
         P.S. GAURIPUR, DIST- DHUBRI(ASSAM) PIN-783331

         2:BASCHANI BEWA
         W/O- LT ABDUL GOFUR
          R/O- VILL- KHUDIMARI PART-II
          P.O. KHUDIMARI
          P.S. GAURIPUR
          DIST- DHUBRI(ASSAM) PIN-783331

         3:SOFIOR RAHMAN
          S/O- LT ABDUL GOFUR
          R/O- VILL- KHUDIMARI PART-II
          P.O. KHUDIMARI
          P.S. GAURIPUR
          DIST- DHUBRI(ASSAM) PIN-783331

         4:MOTIOR RAHMAN
          S/O- LT ABDUL GOFUR
          R/O- VILL- KHUDIMARI PART-II
          P.O. KHUDIMARI
          P.S. GAURIPUR
          DIST- DHUBRI(ASSAM) PIN-783331

         5:FAZLU RAHMAN
                                   Page No.# 2/9

S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331

6:NAZUL RAHMAN
 S/O- LT ABDUL GOFUR
 R/O- VILL- KHUDIMARI PART-II
 P.O. KHUDIMARI
 P.S. GAURIPUR
 DIST- DHUBRI(ASSAM) PIN-783331

7:MOINUL
 S/O- LT ABDUL GOFUR
 R/O- VILL- KHUDIMARI PART-II
 P.O. KHUDIMARI
 P.S. GAURIPUR
 DIST- DHUBRI(ASSAM) PIN-783331

8:ANOWARA BIBI
W/O- SAHAJAN ALI
 R/O- GAURIPUR
WARD NO. 1
 P.O. AND P.S. GAURIPUR
 DIST- DHUBRI(ASSAM)
 PIN-783331 (MARRIED DAUGHTER)

9:MONOWARA BIBI
W/O- AHMED ALI
VILL- BURIRMARAI
 P.O. DUMARDAHA
 P.S. GAURIPUR
 DIST- DHUBRI(ASSAM)
 PIN-783331 (MARRIED DAUGHTER)

10:SANOWARA BIBI
W/O- BABU SK
 R/O- HAZIPARA
 P.O. DUMARDAHA
 P.S. GAURIPUR
 DIST- DHUBRI(ASSAM)
 PIN-783331 (MARRIED DAUGHTER)

11:MAMTAZ BIBI
W/O- BASUR UDDIN
 R/O- VILL- KHASH KHAMAR
 P.O. MADHUSOULMARI
                                                                     Page No.# 3/9

             DIST- DHUBRI (ASSAM)
             PIN-783331 (MARRIED DAUGHTER)

            12:PAWAN KR BAGARIA
             S/O- LT JANAKI LAL BAGARIA
             R/O- WARD NO. 3
             GAURIPUR BAZAR P.O. AND P.S. GAURIPUR
             DIST- DHUBRI
            ASSAM
             PIN-783331 (CONTRACTOR)

            13:EXECUTIVE ENGINEER
             GAURIPUR R.E.C. DIVISION ASSAM STATE ELECTRICITY BOARD
             P.O. AND P.S. GAURIPUR
             DIST- DHUBRI (ASSAM) PIN-783331 (OWNER OF TRACTOR TRAILOR NO.
            ASG-5276

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent : MR. M A SHEIKH (R1.1-R1.11)




             Linked Case : I.A.(Civil) 1047/2018

            1:UNITED INDIA INSURANCE COMPANY LTD.
             HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 24
            WHITES ROAD
             CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD
             DISPUR
             GHY


             VERSUS

            1:ON DEATH OF ABDUL GOFUR HIS LEGAL HEIR FOTE BIBI @ FOTEMA
            BEWA AND 12 ORS
            W/O- LT ABDUL GOFUR
            R/O- VILL- KHUDIMARI PART-II
            P.O. KHUDIMARI
            P.S. GAURIPUR
            DIST- DHUBRI(ASSAM) PIN-783331

             2:BASCHANI BEWA
             W/O- LT ABDUL GOFUR
                                  Page No.# 4/9

R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331

3:SOFIOR RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331

4:MOTIOR RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331

5:FAZLU RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331

6:NAZUL RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331

7:MOINUL
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331

8:ANOWARA BIBI
W/O- SAHAJAN ALI
R/O- GAURIPUR
WARD NO. 1
P.O. AND P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)
                                                        Page No.# 5/9

9:MONOWARA BIBI
W/O- AHMED ALI
VILL- BURIRMARAI
P.O. DUMARDAHA
P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)

10:SANOWARA BIBI
W/O- BABU SK
R/O- HAZIPARA
P.O. DUMARDAHA
P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)

11:MAMTAZ BIBI
W/O- BASUR UDDIN
R/O- VILL- KHASH KHAMAR
P.O. MADHUSOULMARI
DIST- DHUBRI (ASSAM)
PIN-783331 (MARRIED DAUGHTER)

12:PAWAN KR BAGARIA
S/O- LT JANAKI LAL BAGARIA
R/O- WARD NO. 3
GAURIPUR BAZAR P.O. AND P.S. GAURIPUR
DIST- DHUBRI
ASSAM
PIN-783331 (CONTRACTOR)

13:EXECUTIVE ENGINEER
GAURIPUR R.E.C. DIVISION ASSAM STATE ELECTRICITY BOARD
P.O. AND P.S. GAURIPUR
DIST- DHUBRI (ASSAM) PIN-783331 (OWNER OF TRACTOR TRAILOR NO.
ASG-5276)

Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR. M A SHEIKH



Linked Case : MC 2237/2011

1:MD. SIRAJUL HAQUE
                                                       Page No.# 6/9

VERSUS

1:UNITED INDIA INSURANCE CO. LTD.




Advocate for the Petitioner : MR.R GOSWAMI
Advocate for the Respondent : MR.R K AGARWALA



Linked Case : MFA 294/2010

1:UNITED INDIA INSURANCE COMPANY LTD.
 HAVING ITS REGISTERED OFFICE and HEAD OFFICE AT 24
WHITES ROAD
 CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD
 DISPUR
 GUWAHATI
AND REPRESENTED BY THE CHIEF REGIONAL MANAGER
 GUWAHATI REGIONAL OFFICE
 G.S.ROAD
 DISPUR
 GUWAHATI


VERSUS

1:MD.ABDUL GOFUR and 2 ORS
S/O LATE NABIULLAH SK.
VILL. KHUDIMARI
PART-II
P.O. and P.S. GAURIPUR
DIST. DHUBRI
ASSAM.

2:PAWAN KUMAR BAGARIA
S/O LATE JANAKI LAL BAGARIA WARD NO. 3
GAURIPUR BAZAR
DIST. DHUBRI
ASSAM.

3:EXECUTIVE ENGINEER
GAURIPUR R.E.C. DIVISION
ASSAM STATE ELECTRICITY BOARD GAURIPUR
P.O. and P.S. GAURIPUR
                                                      Page No.# 7/9

DIST. DHUBRI
ASSAM. OWNER OF TRACTOR TRAILOR NO. ASG-5276

Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR. A R AGARWALA



Linked Case : MC 2238/2011

1:MD.ABDUL GOFUR



VERSUS

1:UNITED INDIA INSURANCE COMPANY LTD.




Advocate for the Petitioner : MR.R GOSWAMI
Advocate for the Respondent : MR.R K AGARWALA



Linked Case : MFA 292/2010

1:UNITED INDIA INAURANCE CO. LTD.

HAVING ITS REGISTERED OFFICE and HEAD OFFICE AT 24
WHITES ROAD
CHENNAI AND ITS REGIONAL OFFICE AT G.S. ROAD
DISPUR
GUWAHATI
AND REPRESENTED BY THE CHIEF REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE
G.S. ROAD
DISPUR
GUWAHATI


VERSUS

1:MD. SIRAJUL HAQUE and 2 ORS

S/O MD. ASHARUDDIN SHEIKH
VILL. NORTH TIAMARI
                                                                                          Page No.# 8/9

              P.O. and P.S. GAURIPUR
              DIST. DHUBRI
              ASSAM.

             2:PAWAN KUMAR BAGARIA
             S/O LATE JANAKI LAL BAGARIA
             WARD NO. 3
             GAURIPUR BAZAR
             DIST. DHUBRI
             ASSAM. CONTRACTOR

              3:EXECUTIVE ENGINEER
              GAURIPUR R.E.C. DIVISION ASSAM STATE ELECTRICITY BOARD
              GAURIPUR
              P.O. and P.S. GAURIPUR
              DIST. DHUBRI
              ASSAM. OWNER OF TRACTOR TRAILOR NO. ASG-5276

              Advocate for the Petitioner : MR.D K DAS
              Advocate for the Respondent : MR.S M T CHISTIE



                                    BEFORE
                  HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

                                              ORDER

Date : 19-12-2018 Mr. R. Goswami, the learned counsel for the applicant. This is an application under Section 5 of the Limitation Act, 1963 for condonation of delay of 2053 days in filing the application for substitution of the death of Addul Gofur i.e. respondent No. 1. The said respondent died on 06.03.2012.

It is submitted by Mr. Goswami that only on the submission of the counsel appearing on behalf of the respondent No. 1 he could come to know about the death of the respondent No. 1. As per direction of this Court, the name of legal heirs and the date of the death of the said respondent No. 1 was supplied on 19.01.2018, thereafter, this application was filed along with substitution petition and in the process there was a delay of 2053 days Steps were directed to be taken by the applicant and as per office note dated 31.10.2018 service on the legal heirs of the deceased respondent No. 1 and the rest of the respondent were duly served.

Mr. A. R. Agarawala, learned counsel entered appearance on behalf of the respondent in MFA Page No.# 9/9 No. 292/2010 the counsel therein for the respondent in MFA No. 294/2010 and is not present, accordingly, both these matters are be listed on 21.12.2018 for order.

JUDGE Comparing Assistant