Gauhati High Court
United India Insurance Company Ltd vs On Death Of Abdul Gofur His Legal Heir ... on 19 December, 2018
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/9
GAHC010055392018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 1046/2018
1:UNITED INDIA INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 24, WHITES
ROAD, CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD, DISPUR, GHY
VERSUS
1:ON DEATH OF ABDUL GOFUR HIS LEGAL HEIR FOTE BIBI @ FOTEMA
BEWA AND 12 ORS
W/O- LT ABDUL GOFUR, R/O- VILL- KHUDIMARI PART-II, P.O. KHUDIMARI,
P.S. GAURIPUR, DIST- DHUBRI(ASSAM) PIN-783331
2:BASCHANI BEWA
W/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
3:SOFIOR RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
4:MOTIOR RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
5:FAZLU RAHMAN
Page No.# 2/9
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
6:NAZUL RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
7:MOINUL
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
8:ANOWARA BIBI
W/O- SAHAJAN ALI
R/O- GAURIPUR
WARD NO. 1
P.O. AND P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)
9:MONOWARA BIBI
W/O- AHMED ALI
VILL- BURIRMARAI
P.O. DUMARDAHA
P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)
10:SANOWARA BIBI
W/O- BABU SK
R/O- HAZIPARA
P.O. DUMARDAHA
P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)
11:MAMTAZ BIBI
W/O- BASUR UDDIN
R/O- VILL- KHASH KHAMAR
P.O. MADHUSOULMARI
Page No.# 3/9
DIST- DHUBRI (ASSAM)
PIN-783331 (MARRIED DAUGHTER)
12:PAWAN KR BAGARIA
S/O- LT JANAKI LAL BAGARIA
R/O- WARD NO. 3
GAURIPUR BAZAR P.O. AND P.S. GAURIPUR
DIST- DHUBRI
ASSAM
PIN-783331 (CONTRACTOR)
13:EXECUTIVE ENGINEER
GAURIPUR R.E.C. DIVISION ASSAM STATE ELECTRICITY BOARD
P.O. AND P.S. GAURIPUR
DIST- DHUBRI (ASSAM) PIN-783331 (OWNER OF TRACTOR TRAILOR NO.
ASG-5276
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR. M A SHEIKH (R1.1-R1.11)
Linked Case : I.A.(Civil) 1047/2018
1:UNITED INDIA INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 24
WHITES ROAD
CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD
DISPUR
GHY
VERSUS
1:ON DEATH OF ABDUL GOFUR HIS LEGAL HEIR FOTE BIBI @ FOTEMA
BEWA AND 12 ORS
W/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
2:BASCHANI BEWA
W/O- LT ABDUL GOFUR
Page No.# 4/9
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
3:SOFIOR RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
4:MOTIOR RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
5:FAZLU RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
6:NAZUL RAHMAN
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
7:MOINUL
S/O- LT ABDUL GOFUR
R/O- VILL- KHUDIMARI PART-II
P.O. KHUDIMARI
P.S. GAURIPUR
DIST- DHUBRI(ASSAM) PIN-783331
8:ANOWARA BIBI
W/O- SAHAJAN ALI
R/O- GAURIPUR
WARD NO. 1
P.O. AND P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)
Page No.# 5/9
9:MONOWARA BIBI
W/O- AHMED ALI
VILL- BURIRMARAI
P.O. DUMARDAHA
P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)
10:SANOWARA BIBI
W/O- BABU SK
R/O- HAZIPARA
P.O. DUMARDAHA
P.S. GAURIPUR
DIST- DHUBRI(ASSAM)
PIN-783331 (MARRIED DAUGHTER)
11:MAMTAZ BIBI
W/O- BASUR UDDIN
R/O- VILL- KHASH KHAMAR
P.O. MADHUSOULMARI
DIST- DHUBRI (ASSAM)
PIN-783331 (MARRIED DAUGHTER)
12:PAWAN KR BAGARIA
S/O- LT JANAKI LAL BAGARIA
R/O- WARD NO. 3
GAURIPUR BAZAR P.O. AND P.S. GAURIPUR
DIST- DHUBRI
ASSAM
PIN-783331 (CONTRACTOR)
13:EXECUTIVE ENGINEER
GAURIPUR R.E.C. DIVISION ASSAM STATE ELECTRICITY BOARD
P.O. AND P.S. GAURIPUR
DIST- DHUBRI (ASSAM) PIN-783331 (OWNER OF TRACTOR TRAILOR NO.
ASG-5276)
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR. M A SHEIKH
Linked Case : MC 2237/2011
1:MD. SIRAJUL HAQUE
Page No.# 6/9
VERSUS
1:UNITED INDIA INSURANCE CO. LTD.
Advocate for the Petitioner : MR.R GOSWAMI
Advocate for the Respondent : MR.R K AGARWALA
Linked Case : MFA 294/2010
1:UNITED INDIA INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE and HEAD OFFICE AT 24
WHITES ROAD
CHENNAI AND ITS REGIONAL OFFICE AT G.S.ROAD
DISPUR
GUWAHATI
AND REPRESENTED BY THE CHIEF REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE
G.S.ROAD
DISPUR
GUWAHATI
VERSUS
1:MD.ABDUL GOFUR and 2 ORS
S/O LATE NABIULLAH SK.
VILL. KHUDIMARI
PART-II
P.O. and P.S. GAURIPUR
DIST. DHUBRI
ASSAM.
2:PAWAN KUMAR BAGARIA
S/O LATE JANAKI LAL BAGARIA WARD NO. 3
GAURIPUR BAZAR
DIST. DHUBRI
ASSAM.
3:EXECUTIVE ENGINEER
GAURIPUR R.E.C. DIVISION
ASSAM STATE ELECTRICITY BOARD GAURIPUR
P.O. and P.S. GAURIPUR
Page No.# 7/9
DIST. DHUBRI
ASSAM. OWNER OF TRACTOR TRAILOR NO. ASG-5276
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent : MR. A R AGARWALA
Linked Case : MC 2238/2011
1:MD.ABDUL GOFUR
VERSUS
1:UNITED INDIA INSURANCE COMPANY LTD.
Advocate for the Petitioner : MR.R GOSWAMI
Advocate for the Respondent : MR.R K AGARWALA
Linked Case : MFA 292/2010
1:UNITED INDIA INAURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE and HEAD OFFICE AT 24
WHITES ROAD
CHENNAI AND ITS REGIONAL OFFICE AT G.S. ROAD
DISPUR
GUWAHATI
AND REPRESENTED BY THE CHIEF REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE
G.S. ROAD
DISPUR
GUWAHATI
VERSUS
1:MD. SIRAJUL HAQUE and 2 ORS
S/O MD. ASHARUDDIN SHEIKH
VILL. NORTH TIAMARI
Page No.# 8/9
P.O. and P.S. GAURIPUR
DIST. DHUBRI
ASSAM.
2:PAWAN KUMAR BAGARIA
S/O LATE JANAKI LAL BAGARIA
WARD NO. 3
GAURIPUR BAZAR
DIST. DHUBRI
ASSAM. CONTRACTOR
3:EXECUTIVE ENGINEER
GAURIPUR R.E.C. DIVISION ASSAM STATE ELECTRICITY BOARD
GAURIPUR
P.O. and P.S. GAURIPUR
DIST. DHUBRI
ASSAM. OWNER OF TRACTOR TRAILOR NO. ASG-5276
Advocate for the Petitioner : MR.D K DAS
Advocate for the Respondent : MR.S M T CHISTIE
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
Date : 19-12-2018 Mr. R. Goswami, the learned counsel for the applicant. This is an application under Section 5 of the Limitation Act, 1963 for condonation of delay of 2053 days in filing the application for substitution of the death of Addul Gofur i.e. respondent No. 1. The said respondent died on 06.03.2012.
It is submitted by Mr. Goswami that only on the submission of the counsel appearing on behalf of the respondent No. 1 he could come to know about the death of the respondent No. 1. As per direction of this Court, the name of legal heirs and the date of the death of the said respondent No. 1 was supplied on 19.01.2018, thereafter, this application was filed along with substitution petition and in the process there was a delay of 2053 days Steps were directed to be taken by the applicant and as per office note dated 31.10.2018 service on the legal heirs of the deceased respondent No. 1 and the rest of the respondent were duly served.
Mr. A. R. Agarawala, learned counsel entered appearance on behalf of the respondent in MFA Page No.# 9/9 No. 292/2010 the counsel therein for the respondent in MFA No. 294/2010 and is not present, accordingly, both these matters are be listed on 21.12.2018 for order.
JUDGE Comparing Assistant