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State of Rajasthan - Section

Section 69 in Rajasthan Land Revenue (Land Records) Rules, 1957

69. Gain or Loss in Land by alluvion or diluvion etc.

- If more land is added to the village by way of alluvion or other reasons, the series of Khasra numbers will be extended to such an extent that fresh lands are recorded under the new numbers. In case the land is lost by way of diluvian or other reasons, this fact shall be noted in the remarks column against the numbers of the respective fields so lost.Column 2