Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 59 in Calcutta Port Rules, 1943 59. Fire appliances. - Every inland steam-vessel shall carry the fire appliances prescribed in the rules made under the Inland Steam-Vessels Act, 1917 (1 of 1917).
