Section 2(1)(e) in Tamil Nadu Land Encroachment Act, 1905

[Cites 0, Cited by 4] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(e) in Tamil Nadu Land Encroachment Act, 1905

(e)of any other person holding land under grant from [the Government] [The words 'the Crown' were substituted for the word 'Government' by the Adaptation Order of 1937 and the word 'Government' was substituted for 'Crown' by the Adaptation Order of 1950.] otherwise than by way of licence,

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State of Tamilnadu - Subsection

Section 2(1)(e) in Tamil Nadu Land Encroachment Act, 1905