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[Cites 0, Cited by 21] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

4. New private school to obtain permission.

- Save as otherwise expressly provided in this Act, no person shall, without the permission of the competent authority and except in accordance with the terms and conditions specified in such permission, establish on or after the date of the commencement of this Act, any private school.