Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(a) in Tamil Nadu Pawn Brokers Act, 1943

(a)offers to a pawnbroker an article by way of pawn, being unable or refusing to give a satisfactory account of-the means by which he became possessed of the article; or