Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 188 in Goa Prisons Rules, 2006 188. Certificate of receipt of lunatic. - Whenever a lunatic is received in a prison, a certificate or receipt shall be given by the person in charge of such prison to the person handing over the lunatic.
