Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of West Bengal - Section Section 21 in The Calcutta Thika Tenancy (Acquisition And Regulation) Act, 1981 21. Repeal. - The Calcutta Thika Tenancy Act, 1949 is hereby repealed.
