Jammu & Kashmir High Court - Srinagar Bench
Tariq Ahmad Mir And Ors vs State Of J&K And Ors on 20 September, 2023
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 27
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP No. 1748/2018
Along with connected matters
Tariq Ahmad Mir and Ors. ...Appellant/Petitioner(s)
Through: Mr. M. Iqbal Jan, Advocate in OWP Nos. 1748/2018,
1594/2018, 1630/2017
Mr. Lone Altaf, Advocate in OWP No. 1682/2018
Vs.
State of J&K and Ors. ...Respondent(s)
Through:
CORAM:
HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
20.09.2023 OWP No. 1748/2018:
Objections have not been filed. Learned counsel for the respondents prays for and is granted four weeks' last and final opportunity to file objections.
List on 29.11.2023.
Interim direction, if any, to continue till next date of hearing before the Bench.
OWP No. 1594/2018:
Objections are stated to have been filed by respondent no.1 only. Four weeks' last and final opportunity is granted to rest of the respondents to file objections.
List as above.
Interim direction, if any, to continue till next date of hearing before the Bench.
OWP No. 1630/2017:
Objections are stated to have been filed by respondents 2 & 4 only. Four weeks' last and final opportunity is granted to rest of the respondents to file objections.
List as above.
Interim direction, if any, to continue till next date of hearing before the Bench.
OWP No. 1682/2018:
Objections are stated to have been filed by respondent no.3 only. Four weeks' last and final opportunity is granted rest of the respondents to file objections.
List as above.
Interim direction, if any, to continue till next date of hearing before the Bench.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 20.09.2023 Manzoor