Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 2A in The Bihar Lokayukta Act, 1973 2A. [ [Inserted by Bihar Act 41, 1988. Notification N.L.G 1015/81 Leg. 236 dated the 25th January 1982.] tgka dksbZ O;fDr ftlds fo:) vf/kfu;e ds v/khu dksbZ vUos"k.k izkjaHk fd;k tk;A ;gka og bl vf/kfu;e dh /kkjk 7 ds iz;kstukFkZ ml O;fDr ij ykxw le>k tk;sxk] Hkys gh ckn esa mDr in /kkj.k ugha dj jgk gSA ]
