Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(1)(xiii) in Telangana Intermediate Education Act, 1971 (xiii)to hold and manage endowments and to institute and award scholarships, medals, prizes and the like under conditions that may be prescribed;