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State of Rajasthan - Section

Section 13 in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

13.

Notwithstanding anything contained in these rules, the post of Director/Deputy Director/Assistant Directors in the Adult Education Programme may be filled in by transfer by the Appointing Authority from amongst the officers who hold an equivalent or one stage lower post in the Rajasthan Education Service:Provided that their tenure of appointment shall not exceed the terms specified in Rule 6.