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Supreme Court - Daily Orders

The Assistant Commissioner Of Income ... vs Vodafone Idea Limited (Formerly Known ... on 25 July, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

     ITEM NO.38                              COURT NO.16                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   22883/2022

     (Arising out of impugned final judgment and order dated 03-01-2022
     in WP No. 3558/2019 passed by the High Court Of Judicature At
     Bombay)

     THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5(2)(2)
     MUMBAI & ORS.                                         Petitioner(s)

                                                    VERSUS

     VODAFONE IDEA LIMITED (FORMERLY KNOWN AS VODAFONE
     INDIA LIMITED) (VIL)                                                    Respondent(s)

     (IA No.174725/2022-CONDONATION OF DELAY IN FILING )

     Date : 25-07-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)                 Mr. N Venkatraman, A.S.G.
                                       Mr. Raj Bahadur Yadav, AOR
                                       Ms. Shweta Garg, Adv.
                                       Mr. Rupesh Kumar, Adv.
                                       Mr. Devasish Bharukha, Adv.
                                       Ms. Preeti Rani, Adv.

     For Respondent(s)                 Mr. Sachit Jolly, Adv.
                                       Ms. Anuradha Dutt, Adv.
                                       Ms. Soumya Singh, Adv.
                                       Ms. Disha Jham, Adv.
                                       Ms. B. Vijayalakshmi Menon, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List after two weeks.

(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.07.25 16:08:10 IST Reason: