Supreme Court - Daily Orders
The Assistant Commissioner Of Income ... vs Vodafone Idea Limited (Formerly Known ... on 25 July, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.38 COURT NO.16 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22883/2022
(Arising out of impugned final judgment and order dated 03-01-2022
in WP No. 3558/2019 passed by the High Court Of Judicature At
Bombay)
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5(2)(2)
MUMBAI & ORS. Petitioner(s)
VERSUS
VODAFONE IDEA LIMITED (FORMERLY KNOWN AS VODAFONE
INDIA LIMITED) (VIL) Respondent(s)
(IA No.174725/2022-CONDONATION OF DELAY IN FILING )
Date : 25-07-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Ms. Shweta Garg, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Devasish Bharukha, Adv.
Ms. Preeti Rani, Adv.
For Respondent(s) Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Ms. B. Vijayalakshmi Menon, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.07.25 16:08:10 IST Reason: