Custom, Excise & Service Tax Tribunal
Cc Pune vs Fomento Resources P Ltd on 9 April, 2025
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
MUMBAI
WEST ZONAL BENCH
CUSTOMS APPLICATION (MISC) NO: 86684 OF 2024
(on behalf of appellant)
IN
CUSTOMS APPEAL NO: 87366 OF 2016
[Arising out of Order-in-Appeal No: PUN-EXCUS-001-APP-082-16-17 TO
PUN-EXCUS-001-APP-084-16-17 dated 15th July 2016 passed by the
Commissioner of Central Excise (Appeals - I), Pune.]
Commissioner of Customs
41-A ICE House, Sassoon Road, Pune - 411001 ... Appellant
versus
Fomento Resources Pvt Ltd
325 Cassa Del Sol, Cassa 03, Next to Marriot Hotel
Mirama, Panjim, Goa - 403001 ...Respondent
APPEARANCE:
Shri Piyush Bheda, Joint Commissioner (AR for the appellant None for the respondent WITH CUSTOMS APPLICATION (MISC) NO: 86686 OF 2024 (on behalf of appellant) IN CUSTOMS APPEAL NO: 86377 OF 2017 [Arising out of Order-in-Appeal No: PUN-EXCUS-001-APP-441-16-17 dated 17th February 2017 passed by the Commissioner of Central Excise (Appeals - I), Pune.] Commissioner of Customs 41-A ICE House, Sassoon Road, Pune - 411001 ... Appellant versus Atul Brass Works 303/A Byculla Service Industries, Dadoji Kondey Cross Marg, Byculla (E), Mumbai - 400027 ...Respondent AND CUSTOMS APPLICATION (MISC) NO: 86685 OF 2024 (on behalf of appellant) C/87366/2016 & C/86377 & 87116/2017 2 IN CUSTOMS APPEAL NO: 87116 OF 2017 [Arising out of Order-in-Appeal No: PUN-EXCUS-001-APP-078-17-18 dated 26th May 2017 passed by the Commissioner of Central Excise (Appeals), Pune - I.] Commissioner of Customs 41-A ICE House, Sassoon Road, Pune - 411001 ... Appellant versus Atul Brass Works 303/A Byculla Service Industries, Dadoji Kondey Cross Marg, Byculla (E), Mumbai - 400027 ...Respondent APPEARANCE:
Shri Krishna Azad, Assistant Commissioner (AR for the appellant Shri Sanjay Singhal, Advocate for the respondent CORAM:
HON'BLE MR C J MATHEW, MEMBER (TECHNICAL) HON'BLE MR AJAY SHARMA, MEMBER (JUDICIAL) FINAL ORDER NO: 85726-85728/2025 DATE OF HEARING: 09/04/2025 DATE OF DECISION: 09/04/2025 PER: CORAM Miscellaneous applications seeking withdrawal of appeals are allowed.
2. Accordingly, appeals are dismissed as withdrawn.
(Dictated and Pronounced in Open Court) (AJAY SHARMA) (C J MATHEW) Member (Judicial) Member (Technical) */as