Delhi High Court - Orders
Bosch Ltd. Hosur Road, Adugodi, ... vs Micolube India Ltd. 174, Khasra No. 957, ... on 27 May, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~2 and 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 473/2022
BOSCH LTD. HOSUR ROAD, ADUGODI,
BANGALORE, KARNATAKA .....Petitioner
Through: Mr. Pravin Anand, Ms. Vaishali R
Mittal, Mr. Siddhant Chamola, Mr.
Shivang Sharma with Ms. Samhita
Choudhary, Advocates.
versus
MICOLUBE INDIA LTD. 174, KHASRA NO. 957,
SULTANPURI ROAD, KIRARI SULEMAN NAGAR,
DELHI .....Respondent
Through: Mr. Ajay Amitabh Suman, Ms. Shruti
Manchanda & Ms. Suvarna Singh,
Advocates.
3
+ C.O. (COMM.IPD-TM) 525/2022
BOSCH LIMITED .....Petitioner
Through: Mr. Pravin Anand, Ms. Vaishali R
Mittal, Mr. Siddhant Chamola, Mr.
Shivang Sharma with Ms. Samhita
Choudhary, Advocates.
versus
MICOLUBE INDIA LTD. .....Respondent
Through: Mr. Ajay Amitabh Suman, Ms. Shruti
Manchanda & Ms. Suvarna Singh,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
C.O. (COMM.IPD-TM) 473/2022 & C.O. (COMM.IPD-TM) 525/2022 Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:12
ORDER
% 27.05.2025
1. The parties have settled their disputes before the Delhi High Court Mediation and Conciliation Centre.
2. The Settlement Agreement dated 13th May, 2025 has been placed on record, which bears the signatures of the authorised representatives of the petitioner and respondent no. 1.
3. I have gone through the terms of the settlement and do not find the same to be unlawful.
4. Parties shall remain bound by the terms of the said Settlement Agreement.
5. In terms of the aforesaid settlement, the present petitions are disposed of.
AMIT BANSAL, J MAY 27, 2025/at C.O. (COMM.IPD-TM) 473/2022 & C.O. (COMM.IPD-TM) 525/2022 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 22:06:12