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State of Assam - Section

Section 11 in Assam Panchayat (Constitution) Rules, 1995

11. Publication of names and areas of Gaon Panchayat and Anchalik Panchayat and Zilla Parishad Constituency.

- The Deputy Commissioner or the Sub-Divisional Officer as the case may be, shall immediately after determination of the areas and names of the constituencies of Gaon Panchayat, Anchalik Panchayat and Zilla Parishad as Under Rule 10 of these rules cause to prepare a statement showing therein the serial number, name and area of each constituency and publish the same by hanging a copy in the offices of the Development Blocks, Gaon Panchayat, Anchalik Panchayat and Zilla Parishad concerned and such other public places as may be considered necessary by him.