Delhi High Court - Orders
The Indian Express P Ldt And Ors vs Press Council Of India And Ors on 20 May, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~25 to 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2455/2021
THE INDIAN EXPRESS P LDT AND ORS. ..... Petitioners
Through: Mr. Sahil, Advocate.
versus
PRESS COUNCIL OF INDIA AND ORS. ..... Respondents
Through: Mr. T. Singhdev, Mr. Bhanu Gulati
and Mr. Tanishq Srivastava,
Advocates for R-1.
Mr. Anil Soni, CGSC for UoI.
+ W.P.(C) 2750/2021 & CM APPL. 8261/2021
HT MEDIA LTD. ..... Petitioner
Through: Mr. Guneet Sidhu and & Mr.
Radharaman Rajoriya, Advocates.
versus
PRESS COUNCIL OF INDIA & ORS. ..... Respondents
Through: Mr. T. Singhdev, Mr. Bhanu Gulati
and Mr. Tanishq Srivastava,
Advocates for R-1.
Respondent No.2 in-person.
+ W.P.(C) 2733/2021 & CM APPL. 8145/2021
HINDUSTAN MEDIA VENTURES LTD. ..... Petitioner
Through: Ms. Mudita Sharda and Ms. Gayatri
Nandwani, Advocates.
Mr. Guneet Sidhu and & Mr.
Radharaman Rajoriya, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/05/2024 at 23:07:10
PRESS COUNCIL OF INDIA & ORS. ..... Respondents
Through: Mr. T. Singhdev, Mr. Bhanu Gulati
and Mr. Tanishq Srivastava,
Advocates for R-1.
+ W.P.(C) 2770/2021 & CM APPL. 8325/2021
HINDUSTAN MEDIA VENTURES LTD. ..... Petitioner
Through: Mr. Guneet Sidhu and & Mr.
Radharaman Rajoriya, Advocates.
versus
PRESS COUNCIL OF INDIA & ORS. ..... Respondents
Through: Mr. T. Singhdev, Mr. Bhanu Gulati
and Mr. Tanishq Srivastava,
Advocates for R-1.
Mr. Sushil Kumar Pandey, SPC with
Ms. Neha Yadav, Advocate for UoI
for R-3.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 20.05.2024
1. An adjournment is being sought on behalf of learned Counsel for the Petitioner on the ground that the main counsel in the matter is not well today.
2. List on 17.09.2024.
SUBRAMONIUM PRASAD, J MAY 20, 2024 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2024 at 23:07:10