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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2)(vii) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(vii)provide suitable amenities in the Principal Market Yard and Sub-Market Yards to the producers and persons engaged in transactions of sale or purchase therein, and in particular to construct, repair and maintain roads, pathways, market lanes and Dye-lanes, Shops, shelters, parking places accommodation for storage, and such other amenities and facilities as may be prescribed in this behalf;