Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 9]

Bombay High Court

Himanshu Rajnikant Mehta vs Shreenath Odhav Developers on 11 October, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                  Board Sr.No.:-917

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 21811 OF 2023

 Venubai Dagdu Bhor                          ....PETITIONER
            V/S
 State Of Maharashtra                      ....RESPONDENT

WITH WRIT PETITION LODGING NO. 21768 OF 2023 Vipul Mukundbhai Gandhi ....PETITIONER V/S The Joint Charity Commissioner ....RESPONDENT WITH WRIT PETITION NO. 2552 OF 2023 Laxmi Manoj Jagirdar ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 2157 OF 2021 Kapilkunj Co-operative Housing Society Ltd. ....PETITIONER V/S State Of Maharashtra And 3 Ors ....RESPONDENT WITH WRIT PETITION NO. 2543 OF 2023 Page 1/3 ::: Uploaded on - 12/10/2023 ::: Downloaded on - 13/10/2023 04:12:54 ::: Rajesh Madhukar Chavan ....PETITIONER V/S State Of Maharashtra And 9 Ors. ....RESPONDENT WITH WRIT PETITION LODGING NO. 17385 OF 2023 Sakshi Shankar Shinde ....PETITIONER V/S The Slum Rehabilitation Authority ....RESPONDENT WITH WRIT PETITION LODGING NO. 21997 OF 2023 Dilip Shantaram Bendal ....PETITIONER V/S Shreenath Corporation ....RESPONDENT WITH WRIT PETITION LODGING NO. 21998 OF 2023 Shreenath Darshan Co -op. Housing Society Ltd.....PETITIONER (proposed) V/S Shreenath Build Grand Pvt. Ltd ....RESPONDENT WITH WRIT PETITION LODGING NO. 22006 OF 2023 Himanshu Rajnikant Mehta ....PETITIONER V/S Shreenath Odhav Developers ....RESPONDENT Page 2/3 ::: Uploaded on - 12/10/2023 ::: Downloaded on - 13/10/2023 04:12:54 ::: CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 11th October, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 3/3 ::: Uploaded on - 12/10/2023 ::: Downloaded on - 13/10/2023 04:12:54 :::