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Orissa High Court

Rabindranath Pradhan vs State Of Orissa & Others .... Opp. ... on 4 August, 2023

Author: M.S. Sahoo

Bench: M.S. Sahoo

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.P.(C) No.12372 of 2012

                                      Rabindranath Pradhan               ....            Petitioner

                                                  Mr. Sumit Satapathy, Advocate on behalf of
                                                              Mr. Jyotirmay Gupta, Advocate

                                                             -versus-

                                      State of Orissa & Others           ....      Opp. Parties

                                                             Mr. Bibhu Prasad Tripathy, AGA


                                                    CORAM:
                                                    JUSTICE M.S. SAHOO

                                                          ORDER

04.08.2023 Order No. Hybrid Mode

04. 1. Learned counsel for the petitioner submits that by efflux of time, the matter has been rendered infructuous.

2. Accordingly, the writ petition is disposed of.



                                                                        (M.S. Sahoo)
                jyostna                                                   Judge




Signature Not Verified
Digitally Signed
Signed by: JYOSTNARANI MAJHEE

Designation: Personal Assitant Reason: Authentication Location: OHC Date: 07-Aug-2023 17:18:14 Page 1 of 1