Orissa High Court
Rabindranath Pradhan vs State Of Orissa & Others .... Opp. ... on 4 August, 2023
Author: M.S. Sahoo
Bench: M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.12372 of 2012
Rabindranath Pradhan .... Petitioner
Mr. Sumit Satapathy, Advocate on behalf of
Mr. Jyotirmay Gupta, Advocate
-versus-
State of Orissa & Others .... Opp. Parties
Mr. Bibhu Prasad Tripathy, AGA
CORAM:
JUSTICE M.S. SAHOO
ORDER
04.08.2023 Order No. Hybrid Mode
04. 1. Learned counsel for the petitioner submits that by efflux of time, the matter has been rendered infructuous.
2. Accordingly, the writ petition is disposed of.
(M.S. Sahoo)
jyostna Judge
Signature Not Verified
Digitally Signed
Signed by: JYOSTNARANI MAJHEE
Designation: Personal Assitant Reason: Authentication Location: OHC Date: 07-Aug-2023 17:18:14 Page 1 of 1