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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(4)(b) in Orissa Universities Act, 1989

(b)The process of selection for the post of Reader and Professor shall be made after inviting the bio-data and the reprints of three major publications and after getting them assessed by the same three experts in the concerned subjects who are to be invited to the Selection Committee for selection of the candidates. In case of selection of Professor, out of the three major publications submitted by the candidate, one must be a book or research report. The assessment report must be placed before the Selection Committee.]