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State of Maharashtra - Section

Section 69 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007

69.

The employees above 40 years of age shall be eligible to reimbursement of claim limited to Rs. 4,000/- (Rupees four thousand only) at a time once in 3 years for specialized health check up from reputed medical research centres and hospitals.Provident Fund