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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(4)(b) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(b)any furniture supplied by the landlord for use in such building or hut or part of a building or hut, but does not include a room in a hotel or boarding house;