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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(8) in Bihar Education Code, 1961

(8)Classes attached to certain institutions may not be shown in the E.S. Tables as a separate institution, e.g., if there are school classes attached to an intermediate College, it should be shown as one institution against "Intermediate College" and if there are primary and/or middle classes attached to a high school, it should be shown as only one institution against High/Higher Secondary Schools. Model Practising Schools attached to Training Colleges or Teachers' Training Schools will, however, be shown as separate institutions.