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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(5) in First Statutes of the University of Udaipur

(5)It shall be permissible to employ the Extension Education Specialists on a combination appointment basis so that they devote part of their time to teaching and or research and part of their time to Extension work.