Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 30] [Entire Act] State of Gujarat - Subsection Section 30(c) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957 (c)the erection of a building not being a dwelling house if such building is required for purposes subservient to agriculture;
