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[Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act]

State of Punjab - Subsection

Section 335(1)(b) in The Punjab Municipal Act, 1999

(b)the removal of the contents of all receptacles and depots and of the accumulations at all places provided or appointed by him under the provisions of this Act for the temporary deposit of rubbish, trader refuse, carcasses of dead animals, filth and excrementious and polluted matter;