Bombay High Court
Bhagyashri Bhalchandra Datey And Anr vs State Of Maharashtra Through Secretary ... on 15 October, 2019
Bench: Akil Kureshi, S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1856 OF 2016
Mrs. Madhu Prakash Kapoor And Ors. ....Petitioner
V/S
The State Of Maharashtra Through The ....Respondent
Secretary Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 4914 OF 2019 Mr. Ganpat Baban Lohkare And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 9168 OF 2016 Shri. Radhesham Savarmal Agrawal ....Petitioner V/S State Of Maharashtra Through Secretary, ....Respondent Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 9171 OF 2016 Mrs. Radhika Chetan Mehra And Anr. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary Revenue And Forest Dept. And Ors.
WITH Page 1/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: WRIT PETITION NO. 9507 OF 2016 M/s Dattani Estate Through Its Partners And Ors. ....Petitioner V/S State Of Maharashtra Through Secretary ....Respondent Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 9477 OF 2016 Shri. Rajendra Maruti Bengale ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 9506 OF 2016 Shri. Vijay Madhusudan Mayadev ....Petitioner V/S State Of Maharashtra Through Secretary ....Respondent Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 9501 OF 2016 Devendra Shivajirao Jondhale And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 9586 OF 2016 Smt. Ranjana Rajkumar Makharia ....Petitioner V/S Page 2/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 9536 OF 2016 Shri. Brijesh Satish Dattani ....Petitioner V/S State Of Maharashtra Through Secretary ....Respondent Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 11524 OF 2016 Bhagyashri Bhalchandra Datey And Anr ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 12455 OF 2016 Dilipkumar Vinayachand Kothari ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 12459 OF 2016 Shri. Vinayachand Yadavsingh Kothari ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors Page 3/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: WITH WRIT PETITION NO. 12460 OF 2016 Madhavi Mahesh Kanetkar And Anr ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 12457 OF 2016 M/s Gopesh Investment And Trading Pvt. Ltd. ....Petitioner And Anr V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 1714 OF 2019 Mr. Jayram Manjaba Bhor And Anr ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1536 OF 2017 Valuable Properties Pvt. Ltd. Through The ....Petitioner Director And Anr.
V/S State Of Maharashtra Through Its Secretary And ....Respondent Ors.
WITH Page 4/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: WRIT PETITION NO. 1653 OF 2019 Mr. Pandharinath Vithal Jaid ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1657 OF 2019 Mr. Vithal Godaji Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1659 OF 2019 Mr. Bandu Vitthal Bhosale And Anr ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1660 OF 2019 Mr. Shankar Ganpat Dore And Anr ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1661 OF 2019 Mr. Sunil Narayan Jaid And Ors ....Petitioner Page 5/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1662 OF 2019 Mr. Shankar Baburao Rakshe ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1663 OF 2019 Mr. Shivram Babu Vavare And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1664 OF 2019 Mr. Balasaheb Rambahu Bengade And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1665 OF 2019 Mr. Ramdas Govind Gundhal ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors Page 6/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: WITH WRIT PETITION NO. 1666 OF 2019 Jayram Kondaji Jaid ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1667 OF 2019 Mr. Dattu Mahadu Vavare And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1668 OF 2019 Mr. Prabhakar Chintu Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1669 OF 2019 Mr. Baburao Tukaram Satpute And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1670 OF 2019 Page 7/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: Mr. Ragunath Bhagoji Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1671 OF 2019 Mr. Tukaram Rajaram Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1672 OF 2019 Mr. Laxman Baburao Rakshe And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1673 OF 2019 Mr. Pandurang Dhondiba Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1674 OF 2019 Mr. Shashikant Vasant Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, Page 8/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1675 OF 2019 Mr. Tukaram Rajaram Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1676 OF 2019 Mr. Ramdas Maruti Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1677 OF 2019 Mr. Namdev Vakil Pokharkar ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1678 OF 2019 Mr. Faujdar Mhatarba Pokharkar And Anr ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH ....Respondent Page 9/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: WRIT PETITION STAMP NO. 2028 OF 2019 Mr. Chindhu Rama Pardhi And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION STAMP NO. 2056 OF 2019 Mr. Bhika Ahiru Gundhal And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION STAMP NO. 2059 OF 2019 Mr. Mahadu Bhau Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION STAMP NO. 2332 OF 2019 Mr. Shankar Bhikaji Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1693 OF 2019 Mr. Mahendra Maruti Satpute ....Petitioner Page 10/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1694 OF 2019 Mr. Mahadu Bhau Jaid ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1742 OF 2019 Mr. Dhondiba Babu Bhor ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 5790 OF 2018 Kamran Kadir Shaikh And Ors. ....Petitioner V/S State Of Maharashtra Thorugh Its Secretary And ....Respondent Ors.
WITH WRIT PETITION NO. 4784 OF 2019 Mr. Sunil Namdev Chavan And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors Page 11/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: WITH WRIT PETITION STAMP NO. 9748 OF 2019 Mr. Shankar Baban Naikade ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors WITH WRIT PETITION NO. 4761 OF 2019 Ram Chimaji Mirje ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors WITH WRIT PETITION NO. 4700 OF 2019 Mr. Maruti Hariba Sabale ....Petitioner V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 4771 OF 2019 Mr. Jijaba Dagdhu Naikade And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors WITH WRIT PETITION NO. 4772 OF 2019 Page 12/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: Mr. Dattatray Tulsiram Hule And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors WITH WRIT PETITION NO. 4760 OF 2019 Mr. Ketan Babanrao Chavan And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors WITH WRIT PETITION NO. 4675 OF 2019 Mrs. Bebi Vithal Ladake And Anr. ....Petitioner V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 4678 OF 2019 Mr. Kisan Annaji Lohkare ....Petitioner V/S The State Of Maharashtra Through The Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 4676 OF 2019 Mr. Vithal Yashwant Pardhi And Ors. ....Petitioner V/S The State Of Maharashtra Through The Principal Page 13/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: Secretary And Ors.
WITH WRIT PETITION NO. 10986 OF 2016 Mr. Anil P. Kakad And Anr. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 12757 OF 2017 Vikram Rajnikant Shroff And Anr. ....Petitioner V/S The State Of Maharashtra , Through The ....Respondent Principal Secretary, And Ors.
WITH WRIT PETITION NO. 10475 OF 2018 Ganesh Alias Pramod Vinayak Joshi And Ors ....Petitioner V/S State Of Maharashtra Through Revenue And ....Respondent Forest Dept. And Ors WITH WRIT PETITION NO. 8397 OF 2018 Shri. Kishor Ramchandra Patil And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 10245 OF 2018 ....Respondent Page 14/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: Atish Solanki ....Petitioner V/S The State Of Maharashtra , Through Its Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 13116 OF 2017 Nitin Shyamram Palekar ....Petitioner V/S The State Of Maharashtra, Through Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 11594 OF 2015 Landmark Developers ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 11596 OF 2015 Glabrao Baburao Karanjule And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal Page 15/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: Secretary, Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 4368 OF 2019 Shri. Nandu Antaram Rajput And Anr. ....Petitioner V/S State Of Maharashtra Through Secretary ....Respondent Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 8861 OF 2017 Chandrakant Sajanlal Choksi And Ors ....Petitioner V/S The State Of Maharashtra Through Principal ....Respondent Secretary And Ors WITH WRIT PETITION NO. 13767 OF 2017 Shri. Shantanoo Vishwanath Rane And Anr ....Petitioner V/S State Of Maharashtra Through Its Secretary ....Respondent Forest Dept. And Ors.
WITH WRIT PETITION NO. 3938 OF 2017 Smt. Charu Rohit Patel And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.
WITH ....Respondent Page 16/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: WRIT PETITION NO. 8410 OF 2015 Mr. Saifuddin Kadarbhai Saria ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 1946 OF 2016 Mrs. Renu Neeraj Alias Raja Kochhar ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7581 OF 2017 Smt. Charu Rohit Patel And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 307 OF 2017 Prithviraj Sankalchand Sanghvi (jain) ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.
WITH WRIT PETITION NO. 152 OF 2018 Bahuuddeshiya Samajik Gramin Va Shaikshanik Page 17/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: Sanstha And Anr V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 4578 OF 2019 Shri. Rohidas Raghu Chandere ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 2182 OF 2019 Krishnamurti Foundation India Thru Admi. ....Petitioner Officer, Cdr Mr. Milind More V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors Mr.V.A.Gangal a/w A.N.Deshmukh, Advocate for Petitioners. Mr.S.M.Gorwadkar, Sr Adv a/w Sujay Gangal, Advocate for Pet.
Mr.Nikhil Sakhardande a/w Heena Chheda and Bharat Kumar Jain, Yashashvi Shai i/by Hariani and Co, Advocate for Pet. Mr.Akshay Kandarkar i/by R.S.Datar, Advocate for Pet. Mr.Abhijit V.Jangale i/by S.P.kadam, Advocate for Pet. Ms.Yashsivta Apte i/by Harshad Bhadbhade, Advocate for Pet. Ms.Gauri Velankar i/by Mandar Limaye, Advocate for Pet. Ms.Roopadaksha Basu i/by Law Point, Advocate for Pet. Mr.V.R.Shinde, Advocate for Pet. Mr.Vineet Naik, Sr Cl a/w Sukant Kulkarni, Advocate for Pet. Mr.A.M.Kulkarni, A-Panel Counsel a/w S.D.Vyas, B-Panel Counsel and Mr.A.P.Vanarase, AGP for the State. Mr.S.I.Shah, Advocate for Union of India. ....Petitioner Page 18/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 ::: Mr.M.S.Bharadwaj, Advocate for Union of India.
CORAM : AKIL KURESHI &
S.J. KATHAWALLA, JJ
DATE : 15th October, 2019
P.C. :
Stand over to 20/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 19/19 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 20:09:10 :::