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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

Union of India - Subsection

Section 173(1)(i) in Government of India Act, 1935

(i)all moneys which immediately before the commencement of Part III of this Act were in the public account of which the Governor-General in Council was custodian shall be vested in His Majesty for the purposes of the Government of the Federation ;