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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(10) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(10)He/She shall execute the order of the Gram Panchayat quickly and attend the meetings of Gram Panchayat regularly and timely record the proceedings correctly and to be the custodian of files, records and registers of Gram Panchayat.