Bombay High Court
Mphasis Limited vs Opc Asset Solutions Pvt Ltd on 23 March, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 7909 OF 2021
IN
COMMERCIAL SUIT (L) NO. 7906 OF 2021
Mphasis Limited ... Applicant /Plaintiff
vs.
OPC Asset Solutions Pvt. Ltd. ... Respondents
Mr. Pradeep Sancheti, Senior Advocate i/b. M/s. Mulla & Mulla & CBC
for the Applicant/ Plaintiff.
Mr. Ravindra Kadam, Senior Advocate i/b. Mr. Shahezad A. Kazi for
Respondent /Defendant.
CORAM : A. K. MENON, J.
DATED : 23rd MARCH, 2021.
P.C. :
1. Reply to be filed on or before 9th April, 2021.
2.. Rejoinder to be filed on or before 16th April, 2021.
3. List on 20th April, 2021.
(A. K. MENON, J.) Digitally signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date:
2021.03.24 14:55:47 1/1 +0530 25-IAL-7909-2021-COMSL-7906-2021.odt rrpillai