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Supreme Court - Daily Orders

Arti Sitaram Naik @ Sunita Sudarshan ... vs Sociadade Verlekar on 5 September, 2016

Bench: Shiva Kirti Singh, R. Banumathi

     ITEM NO.39                             COURT NO.12                SECTION IX

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).
     25230-25231/2016

     (Arising out of impugned final judgment and order dated 10/08/2016
     in CA No. 26/2016 in WP No. 408/2009 and dated 18/07/2016 in WP
     No. 408/2009 passed by the High Court Of Bombay At Goa)

     ARTI SITARAM NAIK @ SUNITA SUDARSHAN
     SHENOY AND ORS.                                                  Petitioner(s)

                                                   VERSUS

     SOCIADADE VERLEKAR                                                Respondent(s)

     (with interim relief)


     Date : 05/09/2016 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
                           HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                Mr.   Santosh Paul, Adv.
                                      Mr.   Arvind Gupta, Adv.
                                      Ms.   Swati Singh, Adv.
                                      Mr.   Ranjan Kumar,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice returnable in six weeks. Till the next date of hearing, there shall be ad- interim stay of the impugned judgment and order.




                            (NEELAM GULATI)                         (MADHU NARULA)
                             COURT MASTER                            COURT MASTER
Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2016.09.06
16:44:29 IST
Reason: