Supreme Court - Daily Orders
Arti Sitaram Naik @ Sunita Sudarshan ... vs Sociadade Verlekar on 5 September, 2016
Bench: Shiva Kirti Singh, R. Banumathi
ITEM NO.39 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
25230-25231/2016
(Arising out of impugned final judgment and order dated 10/08/2016
in CA No. 26/2016 in WP No. 408/2009 and dated 18/07/2016 in WP
No. 408/2009 passed by the High Court Of Bombay At Goa)
ARTI SITARAM NAIK @ SUNITA SUDARSHAN
SHENOY AND ORS. Petitioner(s)
VERSUS
SOCIADADE VERLEKAR Respondent(s)
(with interim relief)
Date : 05/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Santosh Paul, Adv.
Mr. Arvind Gupta, Adv.
Ms. Swati Singh, Adv.
Mr. Ranjan Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in six weeks. Till the next date of hearing, there shall be ad- interim stay of the impugned judgment and order.
(NEELAM GULATI) (MADHU NARULA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2016.09.06
16:44:29 IST
Reason: