Section 22 in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005
22. Powers to Remove Difficulties.
- If any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may by general or special order, direct the State Transmission Utility, State Load Dispatch Centre, Licensees and the open access customer, to take such action, as may appear to the Commission to be necessary or expedient for the purpose of removing difficulties.
