Allahabad High Court
Ripu Daman Singh vs State Of U.P. And Others on 2 April, 2010
Bench: Ashok Bhushan, Arun Tandon
Court No. - 2 Civil Misc. Modification Application No.196182 of 2009. In Case :- WRIT - C No. - 55822 of 2008 Petitioner :- Ripu Daman Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- P.N. Tripathi Respondent Counsel :- C.S.C. Hon'ble Ashok Bhushan.J.
Hon'ble Arun Tandon.J. No one has appeared to press the application. The application is rejected. Order Date :- 2.4.2010 Rakesh