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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2)(a) in The U.P. Water Supply and Sewerage Act, 1975

(a)The directions so issued shall be complied with by the Jal Sansthan or local body concerned as speedily as possible.