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[Cites 0, Cited by 0] [Section 581G(2)] [Section 581G] [Entire Act]

Union of India - Subsection

Section 581G(2)(e) in The Companies (Amendment) Act, 2002

(e)the surplus arising out of the operations of the Producer Company shall be distributed in an equitable manner by-(i) providing for the development of the business of the Producer Company;
(ii)providing for common facilities; and
(iii)distributing amongst the Members, as may be admissible in proportion to their respective participation in the business;