Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act] Union of India - Subsection Section 4(6)(i) in Compulsory Deposit Scheme Act, 1963 (i)to effect or to keep in force any insurance on the life of such person or on the life of the wife or husband of such person; or