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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(b) in The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

(b)the India-Nepal border in the States of Bihar, Sikkim, Uttar Pradesh and West Bengal ;