Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3)(ii) in Uttar Pradesh Right to Information Rules, 2015

(ii)for information provided in printed form at the price fixed for such publication or rupees two per page of photocopy for extracts from the publication.