Himachal Pradesh High Court
Pooja Kumari vs . State Of H.P. And Ors. on 17 October, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Pooja Kumari Vs. State of H.P. and ors.
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CWP No. 6844 of 2023 17.10.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta and Mr. Pratush Sharma, Additional Advocate Generals with Mr. Gautam Sood, Ms. Priyanka Chauhan and Mr. Rahul Thakur, of Deputy Advocate Generals, for the respondents.
List for consideration on 07.11.2023. rt Interim order to continue.
( Satyen Vaidya ) Judge 17th October, 2023 (sushma) ::: Downloaded on - 17/10/2023 21:00:54 :::CIS