Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(2)(i) in The Orissa Land Reforms Act, 1960 (i)being a person under disability, ceases to be the landlord by reason of transfer of the land in favour of another person under disability, or