Gauhati High Court
Dulmoni Bordoloi vs Jnandeep Rabha And 6 Ors on 22 February, 2019
Author: A. S. Bopanna
Bench: A. S. Bopanna, Arup Kumar Goswami
Page No.# 1/4
GAHC010055642018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 82/2018
1:DULMONI BORDOLOI
S/O LATE KRISHNA KUMAR BORDOLOI ,
R/O VILLAGE BEBEJIA ,P.O. BEBEJIA ,P.S. NAGAON (SADAR), DIST.
NAGAON, ASSAM, PIN -782142
VERSUS
1:JNANDEEP RABHA AND 6 ORS
R/O KHUTIKATIA PATHARUA CHOWK,
P.O.SENCHOWA , DIST. NAGAON , ASSAM , PIN 782002
2:THE STATE OF ASSAM
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENTED OF
ASSAM DISPUR
GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
EDUCATION DEPARTMENT DISPUR
GUWAHATI -781006
4:THE DIRECTOR OF HIGHER EDUCATION
HIGHER EDUCATION DEPARTMENT
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI -781019
5:THE PRINCIPAL
NOWGONG GIRLS COLLEGE
NAGAON
DIST. NAGAON
ASSAM
PIN-782002
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6:THE DISTRICT EMPLOYMENT OFFICER
EMPLOYMENT EXCHANGE
NAGAON
ASSAM HAVING ITS REGISTERED HEAD OFFICE AT A.K. AZAD ROAD
REHABARI
GUWAHATI -781008
7:THE GOVERNING BODY
NOWGONG GIRLS COLLEGE
NAGAON
DIST. NAGAON
ASSAM
PIN 78200
Advocate for the Petitioner : MR. A J SARMA
Advocate for the Respondent : B CHOWDHURY
Linked Case : I.A.(Civil) 1026/2018
1:SHRI DULMONI BORDOLOI
S/O LATE KRISHNA KUMAR BORDOLOI
R/O VILLAGE BEBEJIA
P.O. BEBEJIA
P.S. NAGAON (SADAR)
DIST. NAGAON
ASSAM
PIN -782142
VERSUS
1:SHRI JNANDEEP RABHA AND 6 ORS
R/O KHUTIKATIA PATHARUA CHOWK
P.O.SENCHOWA
DIST. NAGAON
ASSAM
PIN 782002
2:THE STATE OF ASSAM
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENTED OF
ASSAM DISPUR
GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
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ASSAM
EDUCATION DEPARTMENT
DISPUR GUWAHATI -781006
4:THE DIRECTOR OF HIGHER EDUCATION
HIGHER EDUCATION DEPARTMENT
GOVERNMENT OF ASSAM
KAHILIPARA
GUWAHATI -781019
5:THE PRINCIPAL
NOWGON GIRLS COLLEGE NAGAON
DIST. NAGAON
ASSAM
PIN 782002
6:THE DISTRICT EMPLOYMENT OFFICE
EMPLOYMENT EXCHANGE
NAGAON
ASSAM HAVING ITS REGISTERED HEAD OFFICE AT A.K. AZAD ROAD
REHABARI
GUWAHATI -781008
7:THE GOVERNING BODY
NOWGONG GIRLS COLLEGE NAGAON
DIST. NAGAON
ASSAM
PIN -782002
Advocate for the Petitioner : MR. A J SARMA
Advocate for the Respondent : MR. R DE(R5 AND 7)
BEFORE
HON'BLE THE CHIEF JUSTICE MR. A. S. BOPANNA
HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
22.02.2019:
(A. S. Bopanna, CJ) Heard Mr. D. Das, learned senior counsel assisted by Mr. A. J. Sarma; Mr. P. D. Nair; Mr. G. Alam and Mr. H. Rohman, learned counsel for the appellant. Also heard Mr. Page No.# 4/4 D. K. Kalita, learned Government Advocate for respondent No.2 and 6; Mr. R. De, learned counsel for respondent Nos.5 and 7 as well as Mr. R. Mazumdar, learned counsel for respondent Nos. 3 and 4.
Since further submissions are to be heard keeping in view the original records received by the learned counsel for respondent Nos.5 and 7, list on 19.03.2019.
JUDGE CHIEF JUSTICE Comparing Assistant