[Cites 0, Cited by 2]
[Entire Act]
Union of India - Section
Section 2 in The Government Savings Promotion Act, 1873
2. [ ***]
| 2. [ Act not to apply to deposits in Anchal Savings Bank [ Inserted by Act 3 of 1951, Section 3 and Schedule. The original Section 2 was repealed by Act 12 of 1873, Section 1 and Schedule, Part II.].-This Act shall not apply to any deposits made in the Anchal Savings Bank of the State of Travancore-Cochin, and, notwithstanding anything contained in this Act, any law in force in the said State immediately before the commencement of the Part B States (Laws) Act, 1951 (3 of 1951), relating to such deposits, shall continue to apply thereto as if that law had not been repealed.] |