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[Cites 0, Cited by 0] [Section 86(9)] [Section 86] [Entire Act]

Bengal Presidency - Subsection

Section 86(9)(iii) in Bengal Excise Act, 1909

(iii)prescribing the nature and regulating the arrangement of the premises in which any [intoxicant] [The word British omitted by paragraph 3 of, and the Eleventh Schedule to, the Adaptation of Laws Order, 1950.] may be sold, and prescribing the notices to be exposed at such premises,