Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 516C] [Entire Act] State of Odisha - Subsection Section 516C(b) in Orissa Municipal Rules, 1953 (b)By affixing in a conspicuous place-(i)at the office of the Council; and(ii)in the ward in which valuation is taken up;