Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 19 in Orissa State Bar Council Legal Aid Rules, 1986

19. Relationship between Advocate and the client.

- The fact that the services of an Advocate, are given by way of legal aid shall not affect the relationship or right of such Advocate, Pleader or Legal Practitioner between him and his client or any right or privilege arising from such relationship.